Allahabad High Court
Kuber Kushwaha vs State Of U.P. & Others on 28 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 68186 of 2011 Petitioner :- Kuber Kushwaha Respondent :- State Of U.P. & Others Petitioner Counsel :- D.R. Kushwaha Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 28.11.2011 SRY