Allahabad High Court
Ambika Prasad Singh vs State Of U.P. & Others on 25 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 67703 of 2011 Petitioner :- Ambika Prasad Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Swarn Kumar Srivastava,Anil Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 25.11.2011 OP