Allahabad High Court
Rashida vs State Of U.P. & Others on 25 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 22058 of 2011 Petitioner :- Rashida Respondent :- State Of U.P. & Others Petitioner Counsel :- M.A. Khan Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
List on 28.11.2011 along with W.P.No.22086 of 2011, as fresh before the appropriate Bench.
Order Date :- 25.11.2011 Shahnaz