Allahabad High Court
Vijay Varshney vs State Of U.P. & Others on 25 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 22061 of 2011 Petitioner :- Vijay Varshney Respondent :- State Of U.P. & Others Petitioner Counsel :- S.K. Srivastava,A.K. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Connect and list along with Writ Petition (A) No. 61279 of 2011.
Order Date :- 25.11.2011 Shahnaz