Allahabad High Court
State Of U.P. Thru' Dy. Inspector ... vs M/S Escotel Mobile Communication ... on 25 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 1963 of 2006 Petitioner :- State Of U.P. Thru' Dy. Inspector General, Stamp, Saharanpur Respondent :- M/S Escotel Mobile Communication Ltd. Petitioner Counsel :- C.B. Yadav Hon'ble Sunil Hali,J.
As prayed, list after two weeks.
Order Date :- 25.11.2011 NS