Allahabad High Court
Shailendra Prakash vs State Of U.P. & Others on 24 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 65945 of 2011 Petitioner :- Shailendra Prakash Respondent :- State Of U.P. & Others Petitioner Counsel :- Dileep Chandra Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel states that the instruction has not been received.
On his request, put up on 29.11.2011 as fresh.
Order Date :- 24.11.2011 OP