Allahabad High Court
State Of U.P. Through The ... vs Fateh Singh & Others on 24 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 20976 of 1997 Petitioner :- State Of U.P. Through The Divisional Forest Officer, Agra Respondent :- Fateh Singh & Others Petitioner Counsel :- S.K. Srivastava,S.C. Respondent Counsel :- C.S.C.,Shyam Narain,Sudhanshu Narain Hon'ble Sunil Hali,J.
Office is directed to disconnect writ petition No. 20999 of 2001 from this writ petition.
List this case in the next cause list.
Order Date :- 24.11.2011 NS