Allahabad High Court
Shiv Shankar Singh vs State Of U.P. & Others on 24 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 67334 of 2011 Petitioner :- Shiv Shankar Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- B.N. Pathak Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the second week of January, 2012.
Order Date :- 24.11.2011 OP