Allahabad High Court
Nanhaku Singh vs State Of U.P. on 24 November, 2011
Bench: Kalimullah Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 23 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30847 of 2011 Petitioner :- Nanhaku Singh Respondent :- State Of U.P. Petitioner Counsel :- K.K. Chaurasiya Respondent Counsel :- Govt. Advocate Hon'ble Kalimullah Khan,J.
Learned A.G.A. prays for and is allowed two weeks' time to file counter affidavit.
List thereafter.
Order Date :- 24.11.2011 AHN