Allahabad High Court
Rajendra Prasad & Another vs State Of U.P. & Others on 24 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 67253 of 2011 Petitioner :- Rajendra Prasad & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- A.R. Dube Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit. Rejoinder affidavit may be filed within one week.
List in the week commencing 19.12.2011.
Order Date :- 24.11.2011 OP