Allahabad High Court
Swadeshi Cotton Mills vs Tahsildar, & Others on 24 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 40918 of 1997 Petitioner :- Swadeshi Cotton Mills Respondent :- Tahsildar, & Others Petitioner Counsel :- Devendra Pratap Respondent Counsel :- S.C.,B.N.Singh Hon'ble Sunil Hali,J.
As prayed, list again.
Order Date :- 24.11.2011 NS