Allahabad High Court
Ganga Prasad Tiwari vs State Of U.P. And Others on 24 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 61853 of 2011 Petitioner :- Ganga Prasad Tiwari Respondent :- State Of U.P. And Others Petitioner Counsel :- L.P. Singh,K.D. Mishra Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 25.11.2011 at 10 A.M.
Order Date :- 24.11.2011 NS