Allahabad High Court
Mohd. Aamir And Others vs State Of U.P. And Others on 23 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 17752 of 2010 Petitioner :- Mohd. Aamir And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Sikandar Raza,Rizwan Ahmad Respondent Counsel :- Govt. Advocate,Ranjeet Kr. Yadav Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
List revised. Case called out.
None appeared on behalf of the petitioners to press this writ petition.
It is accordingly dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 23.11.2011 Shahnaz