Allahabad High Court
Bajrangi Yadav vs State Of U.P. & Others on 23 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 1612 of 2010 Petitioner :- Bajrangi Yadav Respondent :- State Of U.P. & Others Petitioner Counsel :- Virendra Kumar Shukla Respondent Counsel :- Govt. Advocate,H.P. Dube Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Case called out but there is no appearance for the petitioner.
It is stated across the bar by learned A.G.A that final report has been submitted.
In view of the above, the petition is rendered infructuous and it is accordingly dismissed.
Interim order, if any, shall cease to be operative.
Order Date :- 23.11.2011 Shahnaz