Allahabad High Court
Rajendra Mishra @ Rajiv & Others vs State Of U.P. & Others on 23 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 1577 of 2010 Petitioner :- Rajendra Mishra @ Rajiv & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Kamini Pandey,Ajay Dubey Respondent Counsel :- Govt. Advocate,Ajay Vikram Yadav Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Case called out but there is no appearance for the petitioners.
It is stated across the bar by learned A.G.A that charge-sheet has been submitted.
In view of the above, the petition is rendered infructuous and it is accordingly dismissed.
Interim order, if any, shall cease to be operative.
Order Date :- 23.11.2011/Shahnaz