Allahabad High Court
Ram Lal vs State Of U.P. & Ors. on 23 November, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CRIMINAL REVISION No. - 429 of 2010 Petitioner :- Ram Lal Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Suresh Chandra Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
List with previous paper in the next week before the Appropriate Court.
Order Date :- 23.11.2011 RK