Simran (Afreen Khan) & Others vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 6071 ALL
Judgement Date : 23 November, 2011

Allahabad High Court
Simran (Afreen Khan) & Others vs State Of U.P. & Others on 23 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1514 of 2010
 
Petitioner :- Simran (Afreen Khan) & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- N.K. Mishra,Amit Daga
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Case called out but there is no appearance for the petitioners.

It is stated across the bar by learned A.G.A that final report has been submitted.

In view of the above, the petition is rendered infructuous and it is accordingly dismissed.

Interim order, if any, shall cease to be operative.

Order Date :- 23.11.2011Shahnaz