Allahabad High Court
Chandra Prakash vs District Magistrate/Chairman ... on 23 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 66978 of 2011 Petitioner :- Chandra Prakash Respondent :- District Magistrate/Chairman And Others Petitioner Counsel :- S. Pratap Singh Respondent Counsel :- C.S.C.,Anuj Kumar,R.K. Pandey Hon'ble Rajes Kumar,J.
The matter relates to the Education Service. Therefore, it is a cognizable by a Bench dealing with Education Service.
Put up day after tomorrow i.e. on 25.11.2011 as fresh before the appropriate Bench.
Order Date :- 23.11.2011 OP