Allahabad High Court
Marjad Singh vs State Of U.P. & Others on 23 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 1493 of 2010 Petitioner :- Marjad Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- M.L. Maurya Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Case called out but there is no appearance for the petitioner.
It is stated across the bar by learned A.G.A that charge-sheet has been submitted.
In view of the above, the petition is rendered infructuous and it is accordingly dismissed.
Interim order, if any, shall cease to be operative.
Order Date :- 23.11.2011/Shahnaz