Allahabad High Court
Smt. Manju vs State Of U.P. And Others on 23 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 51059 of 2011 Petitioner :- Smt. Manju Respondent :- State Of U.P. And Others Petitioner Counsel :- Arvind Kumar Shukla,Rita Shukla Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that he has received counter affidavit today. He prays that some time may be allowed to file rejoinder affidavit.
Put up on 29.11.2011 as fresh to enable him to file the rejoinder affidavit.
Order Date :- 23.11.2011 OP