Allahabad High Court
Subodh Kumar vs State Of U.P. & Others on 22 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 66744 of 2011 Petitioner :- Subodh Kumar Respondent :- State Of U.P. & Others Petitioner Counsel :- Udayan Nandan,Shashi Nandan Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Supplementary affidavit filed today, the same may be placed on record.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 22.11.2011 OP