State Of U.P. vs Jaswant Singh & Others

Citation : 2011 Latest Caselaw 6024 ALL
Judgement Date : 22 November, 2011

Allahabad High Court
State Of U.P. vs Jaswant Singh & Others on 22 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- GOVERNMENT APPEAL No. - 6579 of 2011
 

 
Petitioner :- State Of U.P.
 
Respondent :- Jaswant Singh & Others
 
Petitioner Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Summon the lower court's record.

List after receipt of lower court's record for admission.

Order Date :- 22.11.2011 Shahnaz