Allahabad High Court
State Of U.P. vs Rashid & Another on 22 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- GOVERNMENT APPEAL No. - 6598 of 2011 Petitioner :- State Of U.P. Respondent :- Rashid & Another Petitioner Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Summon the lower court's record.
List after receipt of lower court's record.
Order Date :- 22.11.2011 Shahnaz