Allahabad High Court
Rahul Kumar vs State Of U.P. And Anr. on 22 November, 2011
Bench: S.C. Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- CRIMINAL REVISION No. - 2627 of 2011 Petitioner :- Rahul Kumar Respondent :- State Of U.P. And Anr. Petitioner Counsel :- Rakesh Kr. Singh,Jitendra Singh Respondent Counsel :- Govt. Advocate Hon'ble S.C. Agarwal,J.
List revised. Non appears on behalf of revisionist, even the last date, learned counsel for the revisionist was not present.
List in the next cause list.
Order Date :- 22.11.2011 AHN