Allahabad High Court
M/S Kanpur Tractors Ltd. vs State Of U.P. And Others on 22 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 20955 of 2009 Petitioner :- M/S Kanpur Tractors Ltd. Respondent :- State Of U.P. And Others Petitioner Counsel :- Yogesh Agarwal,D. Kumar Mishra,D.K. Singh Respondent Counsel :- C.S.C.,A.K. Srivastava Hon'ble V.K. Shukla,J.
List after three weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 22.11.2011 SRY