Allahabad High Court
Sri Baba Mohan Das Uchchatar ... vs The Asstt. Registrar, Firms, ... on 22 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 15643 of 2011 Petitioner :- Sri Baba Mohan Das Uchchatar Madhyamik Vidyalaya And Others Respondent :- The Asstt. Registrar, Firms, Societies And Chits And Others Petitioner Counsel :- Arun Kumar Respondent Counsel :- C.S.C.,B.D. Pandey,G.S. Maurya Hon'ble V.K. Shukla,J.
List after three weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 22.11.2011 SRY