Allahabad High Court
Malti Devi vs State Of U.P. on 21 November, 2011
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30598 of 2011 Petitioner :- Malti Devi Respondent :- State Of U.P. Petitioner Counsel :- Indrabhan Singh Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Learned A.G.A.prays for and is granted 2 days and no more time to receive instruction. Put up as fresh on 24.11.2011.
Order Date :- 21.11.2011 Su