Allahabad High Court
Guljar Ahmad vs State Of U.P. on 21 November, 2011
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30530 of 2011 Petitioner :- Guljar Ahmad Respondent :- State Of U.P. Petitioner Counsel :- S.K. Dubey Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
As prayed, put up on 23.11.2011 as fresh.
Order Date :- 21.11.2011 Su