Allahabad High Court
Commissioner Central ... vs M/S Good Earth Steel (P) Ltd. on 21 November, 2011
Bench: Sunil Ambwani, Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CENTRAL EXCISE REFERENCE No. - 2 of 2006 Petitioner :- Commissioner Central Excise,Kanpur Respondent :- M/S Good Earth Steel (P) Ltd. Petitioner Counsel :- S.C.,Ramesh Chandra Shukla,S.P. Kesarwani,Syed Zafar Moonis Hon'ble Sunil Ambwani,J.
Hon'ble Manoj Misra,J.
List in the next cause list showing the name of Shri S.P. Kesarwani for the appellant.
Order Date :- 21.11.2011 RKP