Allahabad High Court
Smt. Shivlali vs State Of U.P. Thru Secy. Basic Edu. ... on 21 November, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 18272 of 2009 Petitioner :- Smt. Shivlali Respondent :- State Of U.P. Thru Secy. Basic Edu. & Ors Petitioner Counsel :- Dr.H.N. Tripathi Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Place this petition on 22nd November, 2011.
Order Date :- 21.11.2011 SK