Allahabad High Court
M/S Raj Cement Company Ltd. And ... vs State And Others on 21 November, 2011
Bench: Sunil Ambwani, Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 3394 of 1990 Petitioner :- M/S Raj Cement Company Ltd. And Others Respondent :- State And Others Petitioner Counsel :- Pankaj Naqvi Respondent Counsel :- S.C.,V.B. Singh Hon'ble Sunil Ambwani,J.
Hon'ble Manoj Misra,J.
Learned counsel for petitioner has been elevated to the bench and has taken oath today.
Let notices be issued to the petitioner to engage another counsel returnable in four weeks.
List in second week of January, 2012.
Order Date :- 21.11.2011 RKP