Allahabad High Court
Har Charan @ Channa vs State Of U.P. on 21 November, 2011
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30490 of 2011 Petitioner :- Har Charan @ Channa Respondent :- State Of U.P. Petitioner Counsel :- R.K. Vaish,S.K. Rajput Respondent Counsel :- Govt. Advocate,Km.Rachna Tiwari Hon'ble Ravindra Singh,J.
As prayed, put up on 24.11.2011 as fresh.
Order Date :- 21.11.2011 Su