Allahabad High Court
Manveer vs State Of U.P. on 21 November, 2011
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28665 of 2011 Petitioner :- Manveer Respondent :- State Of U.P. Petitioner Counsel :- Mandan Singh Respondent Counsel :- Govt. Advocate,Amit Kumar Hon'ble Ravindra Singh,J.
At the request of learned counsel for the applicant, put up on 22.11.2011 as fresh.
Order Date :- 21.11.2011 Su