Allahabad High Court
Mahendra Singh And Another vs State Of U.P. And Others on 18 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 51043 of 2007 Petitioner :- Mahendra Singh And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- S.K. Srivastava Respondent Counsel :- C.S.C.,K.S.Shukla Hon'ble Sunil Hali,J.
Heard in part.
The case is passed over on the illness slip of Sri K.S. Shukla, learned counsel for the respondents.
List this matter on Monday i.e. 21.11.2011 peremptorily.
Order Date :- 18.11.2011 NS