Allahabad High Court
M/S. Salli Raza Khan Fruit Company ... vs State Of U.P. & Others on 18 November, 2011
Bench: R.K. Agrawal, Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - C No. - 56212 of 2009 Petitioner :- M/S. Salli Raza Khan Fruit Company & Ors. Respondent :- State Of U.P. & Others Petitioner Counsel :- Rahul Sripat Respondent Counsel :- C.S.C.,A.A.Khan,Satish Mandhyan Hon'ble R.K. Agrawal,J.
Hon'ble Sunil Hali,J.
On the request of Sri Rahul Sripat, learned counsel for the petitioner, the case is passed over for today.
Order Date :- 18.11.2011 NS