Allahabad High Court
Anil Kumar vs State Of U.P. And Others on 18 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 54411 of 2011 Petitioner :- Anil Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- Girish Chandra Yadav,U.N.Sharma Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
List this case after three weeks. Meantime, the parties may exchange their pleadings.
Till the next date of listing, the interim order shall continue.
Order Date :- 18.11.2011 OP