Allahabad High Court
Radhey Shyam & Another vs State Of U.P. & Others on 18 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 34384 of 2006 Petitioner :- Radhey Shyam & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Pankaj Sharma Respondent Counsel :- C.S.C.,V.K. Singh Hon'ble Sunil Hali,J.
Rejoinder affidavit filed today, is taken on record.
As prayed, list this matter in the week commencing from 28.11.2011.
Order Date :- 18.11.2011 NS