Allahabad High Court
C/M Gandhi Bal Nekatan Kanya Inter ... vs State Of U.P. And Others on 18 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 59295 of 2010 Petitioner :- C/M Gandhi Bal Nekatan Kanya Inter College Thru.Manager & An Respondent :- State Of U.P. And Others Petitioner Counsel :- Bheem Singh,Ashok Khare Respondent Counsel :- C.S.C.,Lalit Kumar,Saurabh Gour,V.K. Misra Hon'ble V.K. Shukla,J.
List after three weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 18.11.2011 SRY