Allahabad High Court
Commissioner Of Income Tax-Ii, ... vs M/S Krishi Utpadan Mandi Samiti, ... on 17 November, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 354 of 2011 Petitioner :- Commissioner Of Income Tax-Ii, Kanpur Respondent :- M/S Krishi Utpadan Mandi Samiti, Konch, Jalaun Petitioner Counsel :- Shambhu Chopra, S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Naheed Ara Moonis,J.
Shri Shambhu Chopra is reported to be ill.
Let this Income Tax Appeal come up on 28.11.2011 in the additional cause list.
If Shri Shambhu Chopra is unable to come to the Court, the Senior Counsel appearing for the department will give the file to some other counsel representing the department.
Order Date :- 17.11.2011 RKP