Allahabad High Court
Commissioner Of Income, Agra vs Oriental Insurance Co. Ltd. on 17 November, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 398 of 2009 Petitioner :- Commissioner Of Income, Agra Respondent :- Oriental Insurance Co. Ltd. Petitioner Counsel :- S.C.,S. Chopra Respondent Counsel :- R.R. Agarwal Hon'ble Sunil Ambwani,J.
Hon'ble Naheed Ara Moonis,J.
Pass over on the illness slip of Shri Shambhu Chopra and list in the next cause list.
Order Date :- 17.11.2011 RKP