Allahabad High Court
Prahlad Singh vs State Of U.P. & Others on 17 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 65576 of 2011 Petitioner :- Prahlad Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- S.N. Pandey,Havaldar Verma Respondent Counsel :- C.S.C.,S. Shekhar Hon'ble Rajes Kumar,J.
The matter relates to the Corporation. Therefore, it is cognizable by a Bench dealing with Corporation.
Put up on Monday i.e. on 21.11.2011 as fresh before the appropriate Bench.
Order Date :- 17.11.2011 OP