Allahabad High Court
Anil Kumar Dubey And Others vs State Of U.P. And Others on 17 November, 2011
Bench: Imtiyaz Murtaza, Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 23506 of 2010 Petitioner :- Anil Kumar Dubey And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Shailendra Chandra Sharma,Umesh Narain Sharma Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Mrs. Jayashree Tiwari,J.
Learned counsel for the petitioners submits that Mediation has failed.
In view of the above, this writ petition is dismissed.
Interim order, if any, is also vacated.
Order Date:17.11.2011/Shahnaz