Allahabad High Court
The Commissioner Of Income Tax & ... vs Smt. Vindhyavasini Devi on 17 November, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 265 of 2008 Petitioner :- The Commissioner Of Income Tax & Another Respondent :- Smt. Vindhyavasini Devi Petitioner Counsel :- A.N. Mahajan/S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Naheed Ara Moonis,J.
On the request of Shri A.N. Mahajan, pass over for a day and list in the next cause list.
Order Date :- 17.11.2011 RKP