Allahabad High Court
Jeet Narayan Upadhyay vs State Of U.P. & Others on 17 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 65779 of 2011 Petitioner :- Jeet Narayan Upadhyay Respondent :- State Of U.P. & Others Petitioner Counsel :- K.S. Tiwari,V.K. Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 17.11.2011 OP