Allahabad High Court
Sailendra Yadav & Another vs State Of U.P. & Others on 17 November, 2011
Bench: Imtiyaz Murtaza, Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 21779 of 2011 Petitioner :- Sailendra Yadav & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- A.K. Mishra Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Mrs. Jayashree Tiwari,J.
List after two weeks' to enable the learned A.G.A to seek instructions.
List thereafter.
Order Date :- 17.11.2011 Shahnaz