Allahabad High Court
Commissioner Of Income, ... vs M/S Sun Glass Work (P) Ltd. on 17 November, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 401 of 2009 Petitioner :- Commissioner Of Income, Firozabad Respondent :- M/S Sun Glass Work (P) Ltd. Petitioner Counsel :- S.C.,S. Chopra Respondent Counsel :- R.R. Agarwal,Suyash Agarwal Hon'ble Sunil Ambwani,J.
Hon'ble Naheed Ara Moonis,J.
Pass over on the illness slip of Shri Shambhu Chopra and list in the next cause list.
Order Date :- 17.11.2011 RKP