Allahabad High Court
Prashant Kumar Singh vs Vice Chancellor, Gautam Buddh ... on 17 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 62563 of 2011 Petitioner :- Prashant Kumar Singh Respondent :- Vice Chancellor, Gautam Buddh Technical University & Others Petitioner Counsel :- Vishnu Swaroop Srivastava Respondent Counsel :- Neeraj Tiwari Hon'ble V.K. Shukla,J.
Sri Neeraj Tiwari, Advocate has entered appearance on behalf of respondent Nos. 1 and 2, whereas Sri Ramesh Upadhyaya, Advocate, on behalf of respondent No.3.
Ten days' time is accorded to each one of the respondents for filing counter affidavit. Rejoinder affidavit may be filed within three days thereafter.
List thereafter on 05.12.2011.
Order Date :- 17.11.2011 SRY