Allahabad High Court
Commissioner Of Income Tax vs Sri Mohd.Mehtab Kanpur on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 400 of 2008 Petitioner :- Commissioner Of Income Tax Respondent :- Sri Mohd.Mehtab Kanpur Petitioner Counsel :- S.C./A.N.Mahajan Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Pass over on the illness slip of Shri A.N. Mahajan. List in the next cause list.
Order Date :- 16.11.2011 RKP