Allahabad High Court
M/S Balbeer Steels Pvt. Ltd. vs Commissioner Central Excise on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CENTRAL EXCISE APPEAL No. - 127 of 2009 Petitioner :- M/S Balbeer Steels Pvt. Ltd. Respondent :- Commissioner Central Excise Petitioner Counsel :- Anurag Asthana Respondent Counsel :- Sc.(Indirect Tax) Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
On the request of Shri Anurag Asthana, list on 24.11.2011.
Order Date :- 16.11.2011 RKP