Allahabad High Court
Pramod Kumar & Others vs State Of U.P. & Others on 16 November, 2011
Bench: Imtiyaz Murtaza, Satyendra Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 13032 of 2010 Petitioner :- Pramod Kumar & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Hitesh Pachori Respondent Counsel :- Govt. Advocate,Gopal Srivastava Hon'ble Imtiyaz Murtaza,J.
Hon'ble Satyendra Singh Chauhan,J.
List revised.
None appeared on behalf of the petitioners to press this petition.
Accordingly, this writ petition is dismissed for want of prosecution.
Interim order, if any, is also vacated.
Order Date :- 16.11.2011 Shahnaz